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Supreme Court - Daily Orders

Department Of Communication, Delhi vs Qualcomm Incorporated on 8 January, 2015

Bench: Fakkir Mohamed Ibrahim Kalifulla, Abhay Manohar Sapre

  ITEM NO.44                              COURT NO.8                  SECTION XVII

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

                                   Civil Appeal    No.     966/2014

  DEPARTMENT OF COMMUNICATION, DELHI                                   Appellant(s)

                                                  VERSUS

  QUALXOMM INCORPORATED USA & ANR.                                     Respondent(s)

  (With application for condonation of delay in filing appeal,
  exemption from filing Official Translation and permission to file
  lengthy list of dates and stay and office report)

  Date : 08/01/2015 This appeal was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

  For Appellant(s)                  Ms.   Rashmi Malhotra, Adv.
                                    Mr.   Shailendra Saini, Adv.
                                    Ms.   Menaka Guruswamy, Adv.
                                    Mr.   Vivek Oriel, Adv.
                                    Mr.   D. S. Mahra, A.O.R.(NP)

  For Respondent(s)                 Mr.   C.A. Sundaram, Sr. Adv.
                                    Mr.   N. Ganpathy, A.O.R.
                                    Mr.   Kamal Shankar, Adv.
                                    Mr.   Manpreet Lamba, Adv.
                                    Mr.   Adhip Iyer, Adv.

                            UPON hearing counsel the Court made the following
                                              O R D E R

At the request of Mr. C.A. Sundaram, learned senior counsel, list this matter on 20 th January, 2015 for final disposal.



Signature Not Verified

Digitally signed by
Kalyani Gupta
Date: 2015.01.12
17:36:29 IST
Reason:                   [KALYANI GUPTA]                         [SHARDA KAPOOR]
                            COURT MASTER                            COURT MASTER