Supreme Court - Daily Orders
Department Of Communication, Delhi vs Qualcomm Incorporated on 8 January, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Abhay Manohar Sapre
ITEM NO.44 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 966/2014
DEPARTMENT OF COMMUNICATION, DELHI Appellant(s)
VERSUS
QUALXOMM INCORPORATED USA & ANR. Respondent(s)
(With application for condonation of delay in filing appeal,
exemption from filing Official Translation and permission to file
lengthy list of dates and stay and office report)
Date : 08/01/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Ms. Rashmi Malhotra, Adv.
Mr. Shailendra Saini, Adv.
Ms. Menaka Guruswamy, Adv.
Mr. Vivek Oriel, Adv.
Mr. D. S. Mahra, A.O.R.(NP)
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. N. Ganpathy, A.O.R.
Mr. Kamal Shankar, Adv.
Mr. Manpreet Lamba, Adv.
Mr. Adhip Iyer, Adv.
UPON hearing counsel the Court made the following
O R D E R
At the request of Mr. C.A. Sundaram, learned senior counsel, list this matter on 20 th January, 2015 for final disposal.
Signature Not Verified Digitally signed by Kalyani Gupta Date: 2015.01.12 17:36:29 IST Reason: [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER