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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(j) in The Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002

(j)render necessary assistance to the policyholders or claimants or beneficiaries in complying with the requirements for settlement of claims by the insurer;