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State of Bihar - Section

Section 18 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

18.

The medical and surgical treatment of a member and his family shall be provided in accordance with the Rules which for the time being apply to [officers of the All India Service] [Substituted for 'Govt, servants of the first grade'. Vide S.0.628 dated 31.7.1969],.