Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 4A in The Gujarat Labour Welfare Fund Act, 1953 4A. 30 Power of the Board in respect of the Karnataka area to be exercised by the Government of Mysore for certain period.] Deleted by Guj. 47 of 1961, s.8.
