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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(10) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(10)The fee for registration of worker shall be Rs. 30/- and fee for renewal shall be Rs. 20/- and fee for any change of nominations and for issue of duplicate Identity Cards shall be Rs. 10/-(excluding Photo of the beneficiary).Provided that an application for registration / renewal shall not be rejected without giving the applicant an opportunity of being heard.