Bombay High Court
M/S. Sonal Construction vs Mr. John F. Miranda (Deceased) And Ors on 6 July, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
240-FA-938-2018.doc
Shailaja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.938 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Hiralal Detaram Makhijani ] Respondent
A/W
FIRST APPEAL NO.599 OF 2018
A/W
CIVIL APPLICATION NO.1796 OF 2018
IN
FIRST APPEAL NO.599 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Skaria Chacko Thypparambil ]
and another ] Respondents
A/W
FIRST APPEAL NO.939 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Dolly Maria Fernandes ] Respondent
A/W
CIVIL APPLICATION NO.196 OF 2021
IN
FIRST APPEAL NO.939 OF 2018
Dolly Maria Fernandes ] Applicant
IN THE MATTER BETWEEN:
M/s. Sonal Construction ] Appellant
Vs.
Dolly Maria Fernandes ] Respondent
1 of 5
::: Uploaded on - 10/07/2023 ::: Downloaded on - 10/07/2023 23:02:11 :::
240-FA-938-2018.doc
A/W
FIRST APPEAL NO.600 OF 2018
A/W
CIVIL APPLICATION NO.1820 OF 2018
IN
FIRST APPEAL NO.600 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Mohan Detaram Makhijani ]
(deleted) through His Lrs; ]
1A. Bharati M. Makhijani ]
and others ] Respondents
a/w
FIRST APPEAL NO.947 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Ivan A. Pais ] Respondent
a/w
FIRST APPEAL NO.944 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
John S. D'Souza and another ] Respondents
a/w
FIRST APPEAL NO.943 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
R.B. Gaonkar ] Respondents
a/w
FIRST APPEAL NO.942 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Dorothy C. Pais ] Respondents
2 of 5
::: Uploaded on - 10/07/2023 ::: Downloaded on - 10/07/2023 23:02:11 :::
240-FA-938-2018.doc
a/w
FIRST APPEAL NO.946 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Bernard Alphonso and another ] Respondents
a/w
FIRST APPEAL NO.949 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Casetan Vietor D'Souza ]
(deceased) 1A. Maria Domnica ]
D'Souza and others ] Respondents
a/w
FIRST APPEAL NO.950 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Manohar Ganesh Bhatt ]
(since deceased) 1A. Vasanti M. ]
Bhatta and another ] Respondents
a/w
FIRST APPEAL NO.945 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Ram Detaram Makhijani (deleted) ]
Seema R. Makhijani and another ] Respondents
a/w
FIRST APPEAL NO.951 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
John F. Miranda (since deceased) ]
and others ] Respondents
3 of 5
::: Uploaded on - 10/07/2023 ::: Downloaded on - 10/07/2023 23:02:11 :::
240-FA-938-2018.doc
a/w
FIRST APPEAL NO.940 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Vijayanand Bhaskar Churi ]
(since deceased deleted) ]
Sadhana Vijayanand Churi ]
and others ] Respondents
a/w
FIRST APPEAL NO.941 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Kishan D. Makhijani (deleted) ]
Rajshree K. Makhijani ]
and others ] Respondents
a/w
FIRST APPEAL NO.952 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Gangadhar B. Gaonkar (deleted) ]
Saraswati G. Gaonkar and others ] Respondents
a/w
FIRST APPEAL NO.948 OF 2018
M/s. Sonal Construction ] Appellant
Vs.
Margaret Cordeiro ] Respondent
a/w
FIRST APPEAL NO.59 OF 2020
M/s. Sonal Construction ] Appellant
Vs.
Faustine John Mathias ] Respondent
.....
4 of 5
::: Uploaded on - 10/07/2023 ::: Downloaded on - 10/07/2023 23:02:11 :::
240-FA-938-2018.doc
Mr. Yatin R. Shah a/w Ms. Shweta Singh, for Appellant.
Mr. K.N. Kandekar, for Respondent.
Mr. H.D. Makhijani, Respondent present.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATE : 6th JULY, 2023.
P.C. . Since there is possibility of an amicable settlement between the parties as stated by the learned Counsel, stand over to 20th July, 2023.
[PRITHVIRAJ K. CHAVAN, J.] 5 of 5 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 10/07/2023 23:02:11 :::