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[Cites 0, Cited by 0] [Section 439] [Entire Act]

State of Uttar Pradesh - Subsection

Section 439(4) in The U.P. Co-operative Societies Rules, 1968

(4)Notwithstanding anything contained in these rules, the Election Officer for each constituency may depute a polling Officer from amongst Government servants who are not concerned with the management and administration of societies to assist him in the conduct of elections.