Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 3 in Rajasthan Right to Information Rules, 2001

3. Application for seeking information.

- Any person seeking information under the Act shall make an application in Form-A to the Incharge of the office by post or in person. The application shall be accompanied with proof of payment of fees. The Incharge of the Office shall consider the application according to provisions of section 4 and 5 of the Act.