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Telangana High Court

The Telangana State Electricity ... vs The Joint Commissioner Of Labour And Anr on 19 September, 2023

  THE HONOURABLE SRI JUSTICE J.SREENIVAS RAO

             WRIT PETITION No.22546 of 2017

O R D E R:

This Writ Petition is filed seeking the following relief:

"......to issue any appropriate Writ, Order, or direction particularly one in the nature of Writ of Mandamus declaring the action of the 1st Respondent in issuing the Memo No.B/2601/2016 dated 19.06.2017, rejecting the Petitioner-Union's request for inclusion of the Junior Accounts Officers and Sub-Engineers in the Draft Voters List for the elections to be conducted under the Code of Discipline in Telangana State Power Utilities, without conducting any enquiry and without calling for any explanation for ascertaining whether the said Junior Accounts Officers and Sub Engineers come under the purview of workmen or not as arbitrary illegal and violative of Articles 14 19 (1) (g) and 21 of the Constitution of India and also contrary to his earlier decision made in issue No.1 vide Proceedings No.E1/21715/02 dated 09.01.2009 based on enquiry and material and consequently, set aside the said Proceedings in Memo No.B/2601/2016 dated 19.06.2017 and direct the 1st Respondent to include the Junior Accounts Officers and Sub- Engineers in the Draft Voters List, for the purpose of ensuing Elections under the Code of Discipline in the Telangana State Power Utilities and pass....."

02. When the matter has been taken for consideration, learned counsel for the petitioner submits that as of today the respondents have not issued any notification proposing to conduct elections for identification of majority of the union in the company. 2

03. In view of the above submission, no further orders are required in the Writ Petition and the Writ Petition is closed granting liberty to the petitioner to avail the legal remedy as and when the cause arises. There shall be no order as to costs.

As a sequel, the miscellaneous petitions pending, if any, shall stand closed.

______________________ J. SREENIVAS RAO, J Date: 19-SEP-2023 KHRM 3 246 THE HONOURABLE SRI JUSTICE J.SREENIVAS RAO WRIT PETITION No.22546 of 2017 Date: 19-SEP-2023 KHRM