Delhi High Court - Orders
Soma Bhadra vs Prudence School Dwarka And Ors on 2 March, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6863/2021 & CM APPLN No.21706/2021
SOMA BHADRA
..... Petitioner
Through : Mr.Khagesh B.Jha, Ms.Shikha
Sharma Bagga, Mr.Vijay Kumar
Tiwari and Mr.Mayank Singhal,
Advocates.
versus
PRUDENCE SCHOOL DWARKA AND ORS.
..... Respondents
Through : Mr.Nitesh Kumar and Ms.Savita
Malhotra, Advocates for R-1 & 2.
Mr.Rizwan with Ms.Ankita Gaba,
Mr.Azadar Hussain and Ms.Lakshita
Bakshi, Advocates for R-3.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 02.03.2022
1. At request list on 09.05.2022.
YOGESH KHANNA, J. MARCH 02, 2022 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:02.03.2022 16:52