Section 22(3)(a) in The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016

[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

(a)withdrawn the said amounts from the account maintained under sub-clause (D) of clause (l) of sub-section (2) of section 4; or

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