Section 49 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012
49. Licensee to maintain brand-wise accounts.
- The Licensee shall also maintain in the Daily Brand-wise account in Form R-2 and furnish a statement before the 5th of each month to the Prohibition & Excise Superintendent and local Excise Inspector. The register shall be got authenticated by the Prohibition & Excise Superintendent before use and the pages machine numbered serially. Progressive usage of information technology shall be done as directed by the Commissioner of Prohibition and Excise.
