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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(e) in Andhra Pradesh Electricity Regulatory Commission (Consumer's Right to Information) Regulations, 2000

(e)when there is a failure to pay the inspection fees on or before the date specified in the fee notice of the Electrical Inspector (as envisaged in Rule 46(2) (b) of the I.E. Rules 56)