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Karnataka High Court

Smt Jyothi vs Iliyaz on 4 November, 2008

Author: B.Sreenivase Gowda

Bench: B.Sreenivase Gowda

IN TIE HIGH COURT OF KARNATAKA AT BAHGALORE DA'.{'% THE 4'73 DAY OF NOVEMBER 30% BEFORE um Hozmw. m. wanes 3. mE = MISCELLANEGUS FIRST APPEAL BETWEEN:

SMT. JYOTHI, W! C} JAYANTHILAL, HOUSEHOLD WORK, AGED ABOUT 34 YEARS, SHIVAJI ROAD, SAGAR 'TOWN.
(3? SR! cHANf3RAsH§é;§;Aié5;AgV AQvQCA1'é;j' Alli):
-a-o---.-n.u...n........
1 . ELIYAZ, Vsio sums: I7i_U$§SAIN » 'A.GED.ABaU~'f'93 YEARS, R/-C); s.'N,CH2C1;E, sAGAR.ir0wN;~.._ "

DRIVER '-:3? Avm VVRICKSHAW 3E.A._R:.--NG REG NQKA-15;2ca57.' , .,IZ}(3E}_DAIAH, S] 0- (L0. ¥:}ANUMANT'!~lAIAH, » EZ[jQ. 'KELAL1 ROAD,

-7289 CRDSS, SAGAR 'town, MF'A.N0.483€}[O8 Six weeks time is granted finally rq; ¢masc¢% v objection, failing which thc appeal st.-..%.:;;c:s. _ ? uauun-us---uv-up--uu-u---- xcfcrcncc to bench.

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