Section 3(1) in Madurai-Kamaraj University Act, 1965
(1)There shall be a University [by the name "the Madurai-Kamaraj University"] [This expression was substituted for the expression 'by the name, ' the Madurai University', by section 3 of the Madurai University (Amendment and Special Provisions) Act, 1978 (Tamil Nadu Act No. 38 of 1978),which was deemed to have come into force on the 22nd July, 1978.].
