Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 15 in Maharashtra Fire Prevention and Life Safety Measures Act, 2006 15. Exemption. - No fee shall be levied on any building vested in or under the control or possession of the Central or State Government or any Authority.
