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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(7) in The Orissa Fisheries Ministerial Service Rules, 1976

(7)Where a Lower Division Assistant or a Lower Division Clerk fails to pass the competitive examination within the period prescribed under Sub-rule (6) and where an Upper Division or Senior Upper Division Clerk or an Upper Division Assistants or a Head Assistant fails to pass the prescribed departmental examination within the period prescribed under Sub-rule (5) he shall not be allowed to draw any increment from the third year of the commencement of these rules.