Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Managing Director Mp State Road ... vs Prantiya Rajya Parivahan Karmachari ... on 5 July, 2019

Bench: Mohan M. Shantanagoudar, Sanjiv Khanna

      ITEM NO.18                              COURT NO.14                SECTION IV-A

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20692/2019

      (Arising out of impugned final judgment and order dated 07-02-2019
      in WP No. 5010/2016 passed by the High Court Of M.p At Indore)

      MANAGING DIRECTOR MP STATE ROAD
      TRANSPORT CORPORATION & ANR.                                          Petitioner(s)

      VERSUS

      PRANTIYA RAJYA PARIVAHAN
      KARMACHARI SANGH (CONGRESS)                                           Respondent(s)

      (IA No.91090/2019-CONDONATION OF DELAY IN FILING and IA
      No.91092/2019-EXEMPTION FROM FILING O.T.)

      Date : 05-07-2019 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                             HON'BLE MR. JUSTICE SANJIV KHANNA

      For Petitioner(s)                Mr.   Arjun Garg, AOR
                                       Mr.   Abhinav Shrivastava, Adv.
                                       Mr.   Aakash Nandolia, Adv.
                                       Mr.   Devansh Shrivastava, Adv.
                                       Mr.   Rahul Gupta, Adv.
                                       Ms.   Sana Kamra, Adv.

      For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed. The order is restricted to the respondents in this special leave petition only.

Pending interlocutory applications, if any, stand disposed of Signature Not Verified accordingly.

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2019.07.05
17:13:00 IST
Reason:




      (GULSHAN KUMAR ARORA)                                          (R.S. NARAYANAN)
           COURT MASTER                                                COURT MASTER