Supreme Court - Daily Orders
Managing Director Mp State Road ... vs Prantiya Rajya Parivahan Karmachari ... on 5 July, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.18 COURT NO.14 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20692/2019
(Arising out of impugned final judgment and order dated 07-02-2019
in WP No. 5010/2016 passed by the High Court Of M.p At Indore)
MANAGING DIRECTOR MP STATE ROAD
TRANSPORT CORPORATION & ANR. Petitioner(s)
VERSUS
PRANTIYA RAJYA PARIVAHAN
KARMACHARI SANGH (CONGRESS) Respondent(s)
(IA No.91090/2019-CONDONATION OF DELAY IN FILING and IA
No.91092/2019-EXEMPTION FROM FILING O.T.)
Date : 05-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Arjun Garg, AOR
Mr. Abhinav Shrivastava, Adv.
Mr. Aakash Nandolia, Adv.
Mr. Devansh Shrivastava, Adv.
Mr. Rahul Gupta, Adv.
Ms. Sana Kamra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. The order is restricted to the respondents in this special leave petition only.
Pending interlocutory applications, if any, stand disposed of Signature Not Verified accordingly.
Digitally signed by GULSHAN KUMAR ARORA Date: 2019.07.05 17:13:00 IST Reason: (GULSHAN KUMAR ARORA) (R.S. NARAYANAN) COURT MASTER COURT MASTER