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State of Punjab - Section

Section 52 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

52. Custody and stock of Receipt Books.

- The Blank Receipt Books shall be kept under lock and key under the personal custody of the Executive Officer or the Chief Executive Officer, as the case may be The number of forms of the receipt book shall he counted and the result of the count indicated on the Receipt Book under the signature of the Executive Officer or the Chief Executive Officer, as the case may be, before it is brought to use.The account of the receipt and issue of the Receipt Books, shall be maintained separately in the Stock Register in Form FBA-20 for cash and FBA-20A for Cheques/Drafts etc purposes, The used up receipt books shall be returned and their return shall be watched in the Stock Register; meant for the issue of Receipt Books.