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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(4) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(4)An employee of the Commission who has elected to retire under this regulation and has given necessary notice to that effect to the Commission shall be precluded from withdrawing his notice accept with the specific approval of the Commission.Provided that the request for withdrawal shall made before the intended date of his retirement.