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[Cites 0, Cited by 0] [Section 43(13)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(13)(b) in The Cinematograph (Certification) Rules, 1983

(b)if he is a local member, be paid a consultancy fee for attending the preview of a film or meeting of the Appellate Tribunal at the rate of Rs. 75 per day for each day of such preview or meeting: