Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Chattisgarh - Section Section 29 in Chhattisgarh Police Act, 2007 29. Police officers to keep diary. - It shall be the duty of every officer in charge of a police station lo keep a general diary in such form and manner as may be prescribed.
