Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1)(i) in The Merchant Shipping (Wrecks and Salvage) Rules, 1974

(i)expenses incurred by salvor towards loss of or injury to life or damage to property arising out of salvage service;