Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(vii) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010 (vii)failure to execute an order according to terms agreed within reasonable time after the expiry of the period for performance of the obligation;
