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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(9) in The Dedicated Freight Corridor Railway General Rules, 2018

(9)On reaching of front portion at the block station in advance, the Station Master shall not close the block section. The complete arrival of the front portion of the load shall be verified on the last vehicle number basis before sending back any relief engine on the same line.