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State of West Bengal - Section

Section 351 in West Bengal Municipal Act, 1993

351. Board of Councilors to take measures for prevention and checking of dangerous diseases.

- It shall be the duty of the Board of Councilors to take such measures as are necessary for preventing or checking the spread of any dangerous disease in the municipal area or of any epidemic disease among any animal therein by way of mass inoculation, vaccination, immunisation, and disinfection.