Bombay High Court
Navjivan Cooperative Housing Society ... vs Navjivan Commercial Premises ... on 10 July, 2023
Author: N. R. Borkar
Bench: N. R. Borkar
Board Sr.No.:-88
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2249 OF 1997
Navjivan Commercial Premises Co.op. Society ....PETITIONER
V/S
Navjivan Co. Op. Housing Society And Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 19704 OF 2022 In Writ Petition 2249 OF 1997 Navjivan Co-op Hou. Soc. ....PETITIONER V/S Navjivan Commercial Premises Co-op Soc. ....RESPONDENT WITH INTERIM APPLICATION NO. 3650 OF 2022 In Writ Petition 2249 OF 1997 Navjivan Co-op Hou. Soc. ....PETITIONER V/S Navjivan Commercial Premises Co-op . And ....RESPONDENT Orssoc WITH CIVIL APPLICATION NO. 1222 OF 1998 In Writ Petition 2249 OF 1997 Page 1/3 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 21:55:41 ::: Suresh L. Kalro ....APPLICANT V/S Navjivan Commercial Premises Coop. Society....RESPONDENT WITH CIVIL APPLICATION NO. 1271 OF 1998 In Writ Petition 2249 OF 1997 Nivjivan Commercial Premises Co.op. Society ....APPLICANT V/S Navjivan Co.op. Housing Society ....RESPONDENT WITH CIVIL APPLICATION NO. 4026 OF 1999 In Writ Petition 2249 OF 1997 Navjeevan Commercial Premises Co.operative ....APPLICANT Society V/S Navjeevan Co-operative Housing Society And....RESPONDENT Ors.
WITH CIVIL APPLICATION IN WP NO. 236 OF 2008 In Writ Petition 2249 OF 1997 Navjivan Cooperative Housing Society Limited ....APPLICANT And Anr.
V/S Navjivan Commercial Premises Co-op.society....RESPONDENT Ltd. And Ors.
Page 2/3 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 21:55:41 :::CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 10th July, 2023 P.C. :
Due to paucity of time, stand over to 28/07/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 21:55:41 :::