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State of Odisha - Section

Section 19 in The Orissa Weights and Measures (Enforcement) Act, 1958

19. Powers of Inspector to adjust weights or measures.

- Where it appears to the State Government desirable that an Inspector should be allowed in any area to adjust the weights or measures or weighing or measuring instruments, they may, if they think fit, authorise such Inspector to adjust weights and measures or such instrument's accordingly.