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State of Andhra Pradesh - Section

Section 74 in Andhra Pradesh Education Act, 1982

74. Posts of employees of educational institutions vested under this Chapter to be treated as a unit for certain purposes: -

The posts in each category of employees of the educational institutions in a district which have vested in the Government under this Chapter shall be a separate unit for purposes of seniority, discharge, revision for want of vacancies, reappointment of probationers and approved probationers and appointment of full members.