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State of Tamilnadu - Section

Section 1 in Central Electricity Regulatory Commission (Terms and Conditions for Recognition and Issuance of Renewable Energy Certificate for Renewable Energy Generation) Regulations, 2010

1. Short title, commencement and extent of application.

(1)These regulations may be called the Central Electricity Regulatory Commission (Terms and Conditions for Recognition and Issuance of Renewable Energy Certificate for Renewable Energy Generation) Regulations, 2010.
(2)These regulations shall [come into force from the date] [Enforceable w.e.f. 18-1-2010.] of their notification in the official gazette.
(3)These regulations shall apply throughout India except the State of Jammu and Kashmir.