Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Commissioner Of Service Tax Ii vs Schindler India Pvt. Ltd on 1 October, 2024

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.44                                    COURT NO.9                SECTION XVII-A

                                      S U P R E M E C O U R T O F     I N D I A
                                              RECORD OF PROCEEDINGS

     Civil Appeal Nos.6850-6851/2023

     COMMISSIONER OF SERVICE TAX II                                            Appellant(s)

                                                       VERSUS

     SCHINDLER INDIA PVT. LTD.                                                Respondent(s)

     (IA No. 208826/2023 - EX-PARTE STAY
     IA No. 208827/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     WITH
     C.A. No. 6852/2023 (XVII-A)
     (IA No. 211464/2023 - EX-PARTE STAY
     IA No. 211470/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     C.A. No. 6595-6597/2024 (XVII-A)
     (IA No.112285/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.112283/2024-EX-PARTE STAY)

     Date : 01-10-2024 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Appellant(s)                    Mr. Mukesh Kumar Maroria, AOR
                                         Mr. N. Venkatraman, A.S.G.
                                         Mr. Rupesh Kumar, Sr. Adv.
                                         Mr. Suyash Pandey, Adv.
                                         Mr. H. R. Rao, Adv.
                                         Mr. Rupender Sinhmar, Adv.
                                         Mr. G.s. Makker Aor, Adv.

     For Respondent(s)                   Mr. Atul Shankar Vinod, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Adjourned.

Signature Not Verified

List the matters on 07.01.2025.

Digitally signed by Nisha Khulbey Date: 2024.10.04 11:21:23 IST Reason:

(KRITIKA TIWARI) (DIVYA BABBAR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)