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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Telangana - Subsection

Section 52(1)(b) in Telangana Town-Planning Act, 1920

(b)that such lamps, lamp-posts, and other apparatus as the municipal council may consider necessary for the lighting of such street and as ought to be provided by the trust have been so provided, and