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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in Nims University Rajasthan, Jaipur Act, 2008

(2)The Ordinances of the University Shall be made by the Academic Council which, after being approved by the Board of Management, shall be submitted to the State Government for its approval: