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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 74(1)(iii) in The Evidence Act, 1977 (1920 A.D)

(iii)of public officers, legislative, judicial and executive, whether of the State or [any part of India or of the Commonwealth] [Substitute by A.L.O. 2008 for certain words.] or of a foreign country;