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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(5) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(5)For maintaining the integrity of the farm in one or more compact blocks, an ex-lessor may be granted any other land of the same extent which he had previously leased to the undertaking.