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[Cites 0, Cited by 8] [Entire Act]

State of Tamilnadu - Section

Section 56 in Tamil Nadu Prohibition Act, 1937

56. Actions against the Government, etc.

- No action shall lie against the [Government] [This word was substituted for the word ' crown' by the Adaptation Order of 1950.]or against any Prohibition, Police or other officer for damages in any civil court for any act bona fide done or ordered to be done in pursuance of this Act.