Punjab-Haryana High Court
Ravinderjeet Singh vs State Of Punjab And Ors on 17 May, 2018
Author: Deepak Sibal
Bench: Rajesh Bindal, Deepak Sibal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
CWP No. 10939 of 2018 (O&M)
Date of Decision : 17.05.2018
Ravinderjeet Singh .... Petitioner
vs.
State of Punjab and others .... Respondents
CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL.
HON'BLE MR. JUSTICE DEEPAK SIBAL.
* * *
Present : Mr. Satinderpal S. Dhaliwal, Advocate
for the petitioner.
* * *
DEEPAK SIBAL, J. :
For order, see detailed reasons recorded in a separate order of even date passed in C. W. P. No. 7872 of 2018 - Karanpreet Singh vs. State of Punjab and another.
( RAJESH BINDAL ) ( DEEPAK SIBAL )
JUDGE JUDGE
May 17, 2018
monika
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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