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Punjab-Haryana High Court

Ravinderjeet Singh vs State Of Punjab And Ors on 17 May, 2018

Author: Deepak Sibal

Bench: Rajesh Bindal, Deepak Sibal

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.


                                            CWP No. 10939 of 2018 (O&M)
                                            Date of Decision :    17.05.2018


            Ravinderjeet Singh                    ....       Petitioner
                                  vs.
            State of Punjab and others            ....       Respondents


CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL.
            HON'BLE MR. JUSTICE DEEPAK SIBAL.
                         *    *   *
Present :   Mr. Satinderpal S. Dhaliwal, Advocate
            for the petitioner.

                         *    *   *

DEEPAK SIBAL, J. :

For order, see detailed reasons recorded in a separate order of even date passed in C. W. P. No. 7872 of 2018 - Karanpreet Singh vs. State of Punjab and another.





( RAJESH BINDAL )                                        ( DEEPAK SIBAL )
    JUDGE                                                    JUDGE


May 17, 2018
monika


                   Whether speaking/reasoned             :    Yes/No
                   Whether reportable                    :    Yes/No




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