Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Bombay High Court

Ashish Chandra Sinha Zaveri (Thr.) Mr. ... vs The State Of Maharashtra And Anr on 16 August, 2017

FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CONTEMPT PETITION (ST) NO. 14234 OF 2017 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders CORAM : R.M. JOSHI REGISTRAR (JUDL-II) Date : 16/08/2017 None present Three weeks time is granted to remove office objections.

sd/-

REGISTRAR (JUDL-II) ::: Uploaded on - 21/08/2017 ::: Downloaded on - 28/08/2018 16:11:19 :::