Bombay High Court
Ashish Chandra Sinha Zaveri (Thr.) Mr. ... vs The State Of Maharashtra And Anr on 16 August, 2017
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CONTEMPT PETITION (ST) NO. 14234 OF 2017 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders CORAM : R.M. JOSHI REGISTRAR (JUDL-II) Date : 16/08/2017 None present Three weeks time is granted to remove office objections.
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