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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(3)(b) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(b)a certificate from the Lekhpal concerned to the effect that the particulars mentioned in the list are correct and that the admission to the land is in accordance with the provisions of the Z.A. Act and the Rules.