Section 0853(0278)(d) in Chhattisgarh Minor Mineral Rules, 2015

[Cites 0, Cited by 0] [Section 0853(0278)] [Section 0853] [Entire Act]

(d)An affidavit showing particulars of areas mineral-wise in the State, that the applicant or any person jointly with him,-

(i)already holds under Prospecting Licence;

(ii)has applied for but not granted; and

(iii)being applied for, simultaneously.

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