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Madhya Pradesh High Court

Ramniwas Meena vs The State Of Madhya Pradesh on 5 July, 2023

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH) Dated : 05-07-2023 List the matter along with Cr.A. No.3134/2020.

(SUNITA YADAV) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 7/6/2023 3:00:42 PM