Madhya Pradesh High Court
Anil Kumar Saket vs The State Of Madhya Pradesh on 17 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 The High Court Of Madhya Pradesh MCRC No. 64055 of 2021 (ANIL KUMAR SAKET Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 17-01-2022 Heard through Video Conferencing.
List after two weeks along with M.Cr.C. No.64033/2021.
(VIRENDER SINGH) JUDGE Loretta Signature Not Verified SAN Digitally signed by MRS. LORETTA RAJ Date: 2022.01.18 17:53:24 IST