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Madhya Pradesh High Court

Anil Kumar Saket vs The State Of Madhya Pradesh on 17 January, 2022

Author: Virender Singh

Bench: Virender Singh

1 The High Court Of Madhya Pradesh MCRC No. 64055 of 2021 (ANIL KUMAR SAKET Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 17-01-2022 Heard through Video Conferencing.

List after two weeks along with M.Cr.C. No.64033/2021.

(VIRENDER SINGH) JUDGE Loretta Signature Not Verified SAN Digitally signed by MRS. LORETTA RAJ Date: 2022.01.18 17:53:24 IST