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[Cites 0, Cited by 0] [Section 34N(3)] [Section 34N] [Entire Act]

State of Gujarat - Subsection

Section 34N(3)(ii) in The Gujarat Agricultural Produce Markets Act, 1963

(ii)by issue of debentures on the security of any property vested in the Board or on security of a part of its future income accruing to it under this Act.