Section 185B(7)(b) in The West Bengal Panchayat Act, 1973

[Cites 0, Cited by 0] [Section 185B(7)] [Section 185B] [Entire Act]

(b)The Mahakuma Parishad may have such other Sthayee Samiti or Samitis as it may, subject to the approval of the State Government, constitute.

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