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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(4) in West Bengal Scheduled Castes Advisory Council Act, 2017

(4)The Minister-in-charge, Backward Classes Welfare Department, shall be the ex officio Vice-Chairperson and member of the Council. In the absence of the Chairperson, the Vice-Chairperson shall preside over the meeting.