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State of Chattisgarh - Section

Section 72 in The Chhattisgarh Gram Nyayalaya Rules, 2001

72. Decision of Gram Nyayalaya to be by majority.

- Any decision of a Gram Nyayalaya if it is not unanimous shall be in accordance with the opinion of the majority and where the members are equally divided in their opinion the person presiding shall have a second or casting vote.