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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(12) in Andhra Pradesh Universities Act, 1991

(12)"Honours College" means, a University College, an affiliated college or constituent college in which provision is made for Honours or Post-Graduate courses of study leading upto the higher degrees of the University and accordance with the Regulations prescribed;