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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(c) in The Orissa State Municipal Council's Union Rules, 1966

(c)To encourage the spread of Local Self-Government institutions for training the people in the principles and practice of Local Self-Government and to devise ways and means to inculcate better civic sense and promote standard of amenities.