Section 77(12) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002
(12)Whenever intimation is received from an Non-Governmental Organizations about the possession of an infant child under their care the police shall make an First Information Report in the Station Register. A report shall be sent to the Child Welfare Committee about the action taken in this aspect. A police shall not close a file without making a report to the Committee.
