Section 63B(3)(viii) in Tamil Nadu Town and Country Planning Act, 1971

[Cites 0, Cited by 0] [Section 63B(3)] [Section 63B] [Entire Act]

(viii)the Municipalities and Town Panchayats, the Tamil Nadu District Municipalities Act, 1920 (T.N.Act 5 of 1920); and

Legal Document View